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Bom. HC Refuses to Order Relaxation in Minimum Score Eligibility Criterion for IIT/NIT Admissions - (03 May 2023)

EDUCATION

Bombay High Court while declining to order relaxation of minimum 75 percent 12th standard board score eligibility criterion for admission to IITs, NITs, IIITs etc. through JEE Mains and JEE Advance examinations, observed that it is for the government to decide.

Tags : BOMBAY HIGH COURT   MINIMUM SCORE   ADMISSIONS  

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