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SC Refuses to Commute Death Sentence of Balwant Singh Rajoana - (03 May 2023)

CRIMINAL

Supreme Court has declined to commute the death penalty of BKI terrorist Balwant Singh Rajoana to life imprisonment on the ground of long pendency of the mercy petition before the President of India.

Tags : SUPREME COURT   DEATH SENTENCE   BKI TERRORIST  

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