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Del. HC Denies Default Bail to NSCN(IM) Leader Alemla Jamir in Terror Funding Case - (03 May 2023)

CRIMINAL

Delhi High Court while observing that case has progressed to the stage where part evidence has already been recorded, implying that the charge-sheet filed, has denied default bail to NSCN (IM) leader Alemla Jamir, arrested in a terror funding case probed by National Investigation Agency.

Tags : DELHI HIGH COURT   DEFAULT BAIL   NSCN(IM)   TERROR FUNDING  

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