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Kar. HC Dismisses PIL Seeking Permission for NRIs to Caste Vote From Abroad During Elections - (03 May 2023)

ELECTION

Karnataka High Court has rejected a PIL filed by a Non Resident Indian (NRI) seeking grant of voting rights to NRIs from the countries they reside in, during the Karnataka Assembly Elections, scheduled to be held on May 10.

Tags : KARNATAKA HIGH COURT   KARNATAKA ASSEMBLY ELECTIONS  

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