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All. HC to Mathura Court: Decide Krishna Janmabhoomi Case on Merit Without Being Influenced - (02 May 2023)

CIVIL

Allahabad High Court has directed Mathura Court to decide the Sri Krishna Janmabhoomi-Shahi Idgah land dispute on merit without being influenced by the observations made by Mathura District judge in its order on 19th May 2022.

Tags : ALLAHABAD HIGH COURT   KRISHNA JANMABHOOMI CASE   MERIT  

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