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Director General of Foreign Trade notifies the Appendices and Aayat Niryat Forms- (Ministry of Commerce and Industry) (26 Apr 2023)

MANU/DGFT/0066/2023

Commercial

In exercise of powers conferred under paragraph 1.03 and 2.04 of the Foreign Trade Policy, 2023, the Director General of Foreign Trade hereby notifies the Appendices & Aayat Niryat Forms. The updated Appendices & Aayat Niryat Forms is made available in the website of DGFT (https://dgft.gov.in).

Effect of this Public Notice: The Appendices & Aayat Niryat Forms of Foreign Trade Policy, 2023, are hereby notified.

Tags : NOTIFICATION   APPENDICES   AAYAT NIRYAT FORMS  

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