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Delhi Court: Manish Sisodia Brain Behind Increasing Profit Margin for Wholesalers in Liquor Policy - (01 May 2023)

CRIMINAL

Rouse Avenue Court while denying bail to Manish Sisodia in money laundering case connected to alleged Excise policy scam, has observed that evidence shows that important role was played by Sisodia in formulation of criminal conspiracy and formation of cartel for commission of scheduled offences.

Tags : ROUSE AVENUE COURT   EXCISE POLICY SCAM   LIQUOR POLICY   MANISH SISODIA  

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