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CBI Court Acquits Sooraj Pancholi in Jia Khan Abetment of Suicide Case - (28 Apr 2023)

CRIMINAL

CBI Court, Mumbai while citing paucity of evidence in the Jia Khan abetment of suicide case, has acquitted actor Sooraj Pancholi.

Tags : CBI COURT   SOORAJ PANCHOLI   JIA KHAN   ABETMENT OF SUICIDE  

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