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P&H HC in Bail Plea: Accused Damaged Religious Feelings of Public at Large - (28 Apr 2023)

CRIMINAL

Punjab and Haryana High Court while rejecting bail plea of Naga Baba Dalip Giri in a rape case, observed that accused miserably misused his position and damaged religious feelings of public at large and distorted faith posed by public at large in religious Gurus.

Tags : PUNJAB AND HARYANA HIGH COURT   RELIGIOUS GURUS   RAPE   BAIL  

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