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Bombay HC: Consent of Spouse Not Necessary for Organ Donation - (28 Apr 2023)

LAW OF MEDICINE

Bombay High Court has observed that Transplantation of Human Organs and Tissues Act, 1994 makes no mandatory requirement for spousal consent for organ donation especially for a spouse withholding consent unreasonably or for extraneous reasons.

Tags : BOMBAY HIGH COURT   SPOUSAL CONSENT   ORGAN DONATION  

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