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JKL HC Constitutes Committee for Implementation of Safety Measures Under CEA Regulations, 2010 - (28 Apr 2023)

CIVIL

Jammu & Kashmir & Ladakh High Court has constituted committee to ensure strict implementation of safety measures under Central Electricity Authority (Measures relating to Safety and Electric Supply) Regulations, 2010.

Tags : JAMMU & KASHMIR & LADAKH HIGH COURT   SAFETY MEASURES   CENTRAL ELECTRICITY AUTHORITY  

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