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SC Modified its Previous Order Mandating 1 Km ESZ Around Protected Forests - (27 Apr 2023)

ENVIRONMENT

Supreme Court while modifying its previous order dated June 3, 2022 that mandated a 1 km Eco-Sensitive Zone (ESZ) around protected forests, has observed that ESZ cannot be uniform and will be Protected Area specific.

Tags : SUPREME COURT   ECO-SENSITIVE ZONE   PROTECTED FORESTS  

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