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Special Court Sentences to Life in Jail All 4 Accused in Keenan-Reuben Murder Case - (05 May 2016)

A special women's court has convicted and sentenced to life in jail all four men accused of the 2011 Amboli murder of Keenan Santos and Reuben Fernandez while they were defending their women friends from the 4 molesters.

Tags : KEENAN-REUBEN MURDER CASE  

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