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Kar. HC Evolves Triple Test to Consider Application Under Surrogacy Act of a Man Aged Above 55 Yrs. - (26 Apr 2023)

LAW OF MEDICINE

Karnataka High Court while directing State Surrogacy Board to consider application of a man above 55 years of age, for grant of an eligibility certificate to become parents by way of surrogacy, has evolved triple test to decide the application – Genetic, Physical and Economic Test.

Tags : KARNATAKA HIGH COURT   SURROGACY   ELIGIBILITY   TRIPLE TEST  

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