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Delhi HC: Sex-Determination Based Abortion Perpetuates Gender Inequalities, Misogyny - (25 Apr 2023)

LAW OF MEDICINE

Delhi High Court while observing that sex-determination based abortion is a powerful method of perpetuating gender inequalities and is directly related to problem of misogyny, has passed directions to be followed by authorities for effective and strict implementation of PCPNDT Act.

Tags : DELHI HIGH COURT   SEX-DETERMINATION   GENDER INEQUALITIES   PCPNDT ACT  

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