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All. HC to Arya Samaj Apex Body: Prepare Guidelines to Avoid Solemnizing of Child Marriages - (25 Apr 2023)

CRIMINAL

Allahabad High Court while directing Sarvadeshik Arya Pratinidhi Sabha to introspect and issue guidelines to avoid solemnising marriages involving minors, have issued suggestions for Arya Samaj Apex Body and directed to submit the guidelines within 8 weeks.

Tags : ALLAHABAD HIGH COURT   SARVADESHIK ARYA PRATINIDHI SABHA   CHILD MARRIAGES   GUIDELINES  

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