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SC Makes Order Granting Bail to Munawar Faruqui ‘Absolute’ - (25 Apr 2023)

CRIMINAL

Supreme Court while transferring all FIRs against stand-up comedian Munawar Faruqui lodged against him in different states to Indore, has also confirmed the ad-interim bail granted to him in 2021, making it ‘absolute’ in terms of the earlier order.

Tags : SUPREME COURT   MUNAWAR FARUQUI   BAIL   ABSOLUTE   INDORE  

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