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SC: Court Always Believes in Forgiveness - (25 Apr 2023)

CONTEMPT OF COURT

Supreme Court while closing contempt proceedings against Lalit Modi after he tenders an unconditional apology, has observed that Court always believes in forgiveness more particularly when apology is tendered unconditional and from the bottom of the heart.

Tags : SUPREME COURT   CONTEMPT PROCEEDINGS   UNCONDITIONAL APOLOGY   LALIT MODI  

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