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CIC to DU: Give Information on Law Admissions - (05 May 2016)

Central Information Commission (CIC) has directed Delhi University (DU) to provide information on admission of students to first-year of law degree course in academic session 2013-14 following an RTI application seeking action report on a complaint alleging irregularities in admissions.

Tags : CENTRAL INFORMATION COMMISSION   DELHI UNIVERSITY  

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