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Bom. HC: New Amendment to IT Rules 2022 Prima Facie Lacks Necessary Safeguards - (24 Apr 2023)

CYBER LAWS

Bombay High Court while considering petition challenging IT (Amendment) Rules, 2023 allowing Government’s fact checking unit to identify “fake news” about government policies, etc. has observed that problem is that the Rule however well intentioned, doesn't have necessary guard rails.

Tags : BOMBAY HIGH COURT   IT RULES   FAKE NEWS   FACT CHECKING   SAFEGUARDS  

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