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Patna HC: Bihar IIPP Encourages Manufacturing Industries But Doesn’t Bar Other Industries - (21 Apr 2023)

COMMERCIAL

Patna High Court has observed that Bihar Industrial Investment Promotion Policy of 2016 mentions of encouraging the manufacturing industries, however if investments in a particular field are being allowed, it doesn’t mean that other industries are barred from being established.

Tags : PATNA HIGH COURT   BIHAR INDUSTRIAL INVESTMENT PROMOTION POLICY   MANUFACTURING INDUSTRIES  

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