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SC to States: Provide Ration Cards to Migrant/Unorganized Workers Registered on E-Shram Portal - (20 Apr 2023)

CIVIL

Supreme Court has directed States to provide within 3 months, ration cards to migrant or unorganized workers who do not have them but are registered on the centre's e-Shram portal.

Tags : SUPREME COURT   E-SHRAM PORTAL   MIGRANTS   UNORGANIZED WORKERS  

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