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MP HC: Legal Framework Governing Inter-Religion Marriage Is Complex - (20 Apr 2023)

CRIMINAL

Madhya Pradesh High Court has observed that legal framework governing inter-religion marriage is complex and requires couples to navigate several legal hurdles. Moreover, the societal opposition to inter-religion marriage often makes it difficult for couples to exercise their legal rights.

Tags : MADHYA PRADESH HIGH COURT   INTER-RELIGION MARRIAGE   LEGAL FRAMEWORK  

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