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Surat Court Dismisses Plea to Stay Conviction of Rahul Gandhi in ‘Modi Surname’ Defamation Case - (20 Apr 2023)

CRIMINAL

Surat Court has dismissed application filed by Rahul Gandhi to stay his conviction in the defamation case over ‘Modi surname’ remark made during a political campaign in Karol in April 2019.

Tags : SURAT COURT   RAHUL GANDHI   CONVICTION   MODI REMARK  

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