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Delhi HC: Every Child Entitled to Honour And Respect - (20 Apr 2023)

CYBER LAWS

Delhi High Court while restraining various YouTube channels from publishing any fake content pertaining to mental and physical health of Aaradhya Bachchan, has observed that every child is entitled to be treated with honour and respect, be it child of celebrity or of a commoner.

Tags : DELHI HIGH COURT   AARADHYA BACHCHAN   FAKE NEWS   YOUTUBE  

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