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Bom HC: Officials Wanted to Evict Tribals in Tadoba Tiger Reserve Without Following Due Process - (19 Apr 2023)

CIVIL

Bombay High Court has observed that prima facie, without following due process the officials of Forest Department want to evict tribals from the land in Tadoba Tiger Reserve which is in their possession since long.

Tags : BOMBAY HIGH COURT   TRIBALS   TADOBA TIGER RESERVE   DUE PROCESS  

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