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Industrial Tribunal, Rouse Avenue Courts Issues POSH Guidelines for IIT Delhi - (18 Apr 2023)

CRIMINAL

Industrial Tribunal of Delhi’s Rouse Avenue Courts while observing that sexual harassment of women is an expression of unhealthy human relationship, has issued POSH guidelines to prevent incidents of sexual harassment at Indian Institution of Technology (IIT), Delhi.

Tags : INDUSTRIAL TRIBUNAL   ROUSE AVENUE COURTS   POSH   IIT DELHI  

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