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New Logo of SEBI unveiled on the occasion of SEBI Foundation Day- (Securities and Exchange Board of India) (12 Apr 2023)

MANU/SPRL/0008/2023

Capital Market

Securities Market regulator, SEBI has a new logo from today. The new logo was unveiled at a function held at SEBI Head Office, Mumbai on the occasion of SEBI Foundation Day in the presence of former Chairmen, former and present Whole Time Members of SEBI.

Unveiling the logo, SEBI Chairperson, Ms. Madhabi Puri Buch said "SEBI's new logo seeks to reflect the unique combination of rich traditions of SEBI and new data and technology based approach to all the three areas of its mandate in the securities market - Development and Regulation of the Securities Market and Investor Protection."

Established on April 12, 1988, SEBI celebrated its 35th Foundation Day today. In its journey of the past 35 years, SEBI has grown and evolved into an institution which facilitates the growth of the markets and Indian economy. Its strong foundations have been built and nurtured over the years, through its eminent leadership and the continued commitment of its employees.

Over the years, while the core purpose of SEBI has remained the same - Development of the Securities Market, Regulation of the Securities Market and Investor Protection, the way in which SEBI carries out its work has morphed significantly. The power of data and technology has allowed the Regulator to multiply the effectiveness of what it does. SEBI has now adopted data and technology as an integral part of its culture.

SEBI continues to believe in and follow its rich tradition of consultation and partnership with industry. With this combination of data, technology, consultation and partnership, SEBI is well on the way to establishing global best practices in the Securities Market.

The new logo of SEBI reflects the continuing commitment of SEBI to being a facilitator in the growth of the economy through capital formation and retaining its rich tradition of a consultative approach in policy making while adopting the power of data and technology. The new SEBI logo retains its traditional blue colour palette while also reflecting the aspiration of a new and modern nation that works for the prosperity of every Indian.

Tags : NEW LOGO   SEBI   UNVEIL OF  

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