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Ker HC: Recklessly Permitting Human Settlement Near Elephant Habitat Leading to Man-Animal Conflicts - (13 Apr 2023)

ENVIRONMENT

Kerala High Court has observed that increasing instances of human elephant conflict that we are confronted with today appear to be nothing but inevitable fallouts of the apparently reckless executive action of permitting human settlements near elephant habitats.

Tags : KERALA HIGH COURT   HUMAN SETTLEMENT   ELEPHANT HABITAT   MAN-ANIMAL CONFLICT  

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