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Guj. HC: Right to Free Trade in Food like Meat is Subservient to Public Health - (12 Apr 2023)

CIVIL

Gujarat High Court while observing that right to safe food is a Fundamental Right under Article 21, has held that right to free trade in food items like meat, or any such food has to be subserving to public health and food safety requirements.

Tags : GUJARAT HIGH COURT   FREE TRADE   PUBLIC HEALTH   MEAT  

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