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SC to HCs’: Submit Responses on CCTV Footage Installation to Amicus Curiae - (11 Apr 2023)

CIVIL

Supreme Court has directed all high courts to submit their responses on the progress with respect to the installation of CCTV cameras in court premises to amicus curiae, Senior Advocate Siddharth Luthra.

Tags : SUPREME COURT   CCTV   REPORT   SIDDHARTH LUTHRA  

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