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SC Commences Hearing Pleas of States, Others Against NEET - (04 May 2016)

Supreme Court has commenced the crucial hearing in the pleas of State Governments, private medical colleges and minority institutions like CMC Vellore and Ludhiana seeking nod to hold pre-scheduled separate entrance exams for MBBS and BDS courses which was opposed by Medical Council of India.

Tags : SUPREME COURT   NEET  

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