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Cal. HC: Constructive Criticism of State is a Necessary & Essential Right of Any Citizen - (11 Apr 2023)

CIVIL

Calcutta High Court while ordering State to restore the security protection of a retired IGP, has observed that Constructive criticism of the State is a necessary and essential right of any citizen; It is a recognized right in any democracy.

Tags : CALCUTTA HIGH COURT   CONSTRUCTIVE CRITICISM   RIGHT   CITIZEN   DEMOCRACY  

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