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Delhi Court to Aaj Tak: Don’t Telecast Evidence Related to Shraddha Walkar Murder Case - (10 Apr 2023)

MEDIA AND COMMUNICATION

Delhi Saket Court while restricting Aaj Tak from telecasting any material in relation to the Shraddha Walkar murder case, has observed that any dissemination of sensitive information pertaining to a murder case will definitely result in psychological repercussions on accused and victim's family.

Tags : DELHI SAKET COURT   AAJ TAK   SHRADDHA WALKAR MURDER CASE   TELECAST   EVIDENCE  

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