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NGT to DM Prayagraj & Kaushambi: Take Action Against Alleged Illegal Sand Mining in Yamuna - (10 Apr 2023)

ENVIRONMENT

National Green Tribunal, Principal bench has directed District Magistrates of Prayagraj and Kaushambi districts in Uttar Pradesh to take action against the alleged illegal mining in the riverbed of Yamuna.

Tags : NATIONAL GREEN TRIBUNAL   ILLEGAL SAND MINING   YAMUNA   DISTRICT MAGISTRATES  

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