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SC Issues Notice in Plea Challenging Exorbitant Enrolment Fees Charged by State Bar Councils - (10 Apr 2023)

CIVIL

Supreme Court has issued notice to Central government, Bar Council of India and all the State Bar Councils in the writ petition challenging the exorbitant and different enrolment fees being charged by different state bar councils.

Tags : SUPREME COURT   ENROLMENT FEES   EXORBITANT   BAR COUNCILS  

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