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NGT Pulls Up Uttarakhand Government Over Camping Activity In Rishikesh - (04 May 2016)

National Green Tribunal (NGT) has warned the Uttarakhand Government that it would call its Chief Secretary to explain the delay in implementing regulatory regime for camping activity in the entire belt of Kaudiyala to Rishikesh on the banks of river Ganga.

Tags : NGT   UTTARAKHAND GOVERNMENT   CAMPING  

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