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TRAI extends date of submission for review of regulation on Quality of Service- (Press Information Bureau) (06 Apr 2023)

MANU/PIBU/1475/2023

Media and Communication

The Telecom Regulatory Authority of India had released draft Regulation on Review of The Quality of Service (Code of Practice for Metering and Billing Accuracy) Regulations, 2023 and draft Guidelines for this regulation on 24.02.2023. The last date of submission of comments by the stakeholders was 07.04.2023.

Keeping in view of the requests received from the stakeholder and Industry association for extension of time for submission of comments, it has been decided to extend the last date of submission of comments on the draft regulations and the draft guidelines for this regulation, by 3-weeks i.e. up to 01ST May 2023.

Tags : DATE   EXTENSION   REVIEW  

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