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Government Eases Thousands of Flat Owners by Demarcating ESZ Around Okhla Bird Sanctuary - (20 Aug 2015)

Government has notified demarcation of Eco Sensitive Zone (ESZ) around Okhla Bird Sanctuary giving relief to home buyers in Noida as their flats will now fall out of new notified area.

Tags : GOVERNMENT  ESZ AROUND OKHLA BIRD SANCTUARY  

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