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Ker. HC: Court’s Casual Attitude Towards Attacks on Health Personnel Contributes to Such Tendencies - (07 Apr 2023)

CRIMINAL

Kerala High Court while setting aside bail granted to accuseds who allegedly attacked a doctor after woman gave birth to a still-born child has observed that casual approach adopted by courts while dealing with such attacks on health personnel contribute to tendency to resort to such violence.

Tags : KERALA HIGH COURT   HEALTH PERSONNEL   ATTACK  

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