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Del. HC to Centre: Hold Consultation for Making Visually & Hearing Impaired Friendly Films - (07 Apr 2023)

MEDIA AND COMMUNICATION

Delhi High Court has directed Centre to hold consultation with film producers, OTT platforms, television broadcasters, association of theatre owners, organizations consisting of disabled persons, distributors of films and any other stakeholder for making films disabled-friendly.

Tags : DELHI HIGH COURT   FILMS   VISUALLY & HEARING IMPAIRED  

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