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Kerala Court: Rape is an Evil Act; a Brutal Exertion of Power and Control Over Another Person - (07 Apr 2023)

CRIMINAL

Kerala Court while sentencing a 26 year old accused to 20 years imprisonment for rape and impregnating a 17 year old minor, has observed that rape is a crime of violence which is deeply personal and unwanted violation of human being & a brutal exertion of power and control over another person.

Tags : KERALA COURT   RAPE   MINOR   VIOLENCE  

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