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P&H HC to Police: Consider Protection Request of Same-Sex Couple - (07 Apr 2023)

CIVIL

Punjab and Haryana High Court while observing that State can’t shirk its duty to ensure the safety of its citizens, has directed SSP (UT, Chandigarh) to consider the protection request of a same-sex couple and provide them security if needed.

Tags : PUNJAB AND HARYANA HIGH COURT   PROTECTION REQUEST   SAME-SEX COUPLE  

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