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All. HC to State: Upload OBC Commission's Report on its Website in 4 Days - (07 Apr 2023)

CIVIL

Allahabad High Court has directed State government to upload on its website the report prepared by the dedicated Uttar Pradesh Backward Classes Commission to study the representation of Other Backward Class (OBCs) in urban local bodies.

Tags : ALLAHABAD HIGH COURT   OBC COMMISSION   REPORT   URBAN LOCAL BODY  

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