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SC to IOA: Follow Draft Constitution Framed By Justice L.N. Rao Pending its Finalization - (07 Apr 2023)

CIVIL

Supreme Court has directed Indian Olympic Association (IOA) that it is obligated to comply with a draft constitution framed under the supervision of the top court and the International Olympic Committee (IOC), pending its finalization.

Tags : SUPREME COURT   INDIAN OLYMPIC ASSOCIATION   DRAFT CONSTITUTION  

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