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JKL HC: Rape Leaves a Permanent Scar on Most Cherished Possession of Woman - (06 Apr 2023)

CRIMINAL

Jammu and Kashmir High Court while denying bail to a accused in POCSO case observed that since rape leaves a permanent scar on the most cherished possession of woman and serious psychological impact on victim and her family, no self-respecting woman would normally concoct rape allegations.

Tags : JAMMU AND KASHMIR HIGH COURT   RAPE   POCSO   BAIL  

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