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Patna HC Orders Fresh Trial in POCSO Case in Which Trial was Concluded in Single Day - (06 Apr 2023)

CRIMINAL

Patna High Court while setting aside a trail in POCSO case in which court framed charges and convicted accused in single day, ordered a fresh trail and observed that there was flagrant violation of principles of natural justice and blatant disregard to mandatory statutory provisions of CrPC.

Tags : PATNA HIGH COURT   POCSO   NATURAL JUSTICE   FRESH TRIAL  

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