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Mad. HC: Celebrities Sneak Through Surrogacy Laws While Those Eligible Denied Treatment Procedures - (05 Apr 2023)

LAW OF MEDICINE

Madras High Court while directing State to form District Medical Boards under Surrogacy Act 2021, observed that while Celebrity couples sneak through the surrogacy laws and its cumbersome procedures, those who are eligible are not able to have their treatment procedures done.

Tags : MADRAS HIGH COURT   SURROGACY   DISTRICT MEDICAL BOARDS  

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