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SC: Press has a Duty to Speak Truth and Present Citizens With Hard Facts - (05 Apr 2023)

CIVIL

Supreme Court while ruling against telecast ban imposed by Centre on news channel MediaOne using plea of National Security, observed that press has a duty to speak truth and present citizens with hard facts and enabling them to make choices that prepare democracy in the right direction.

Tags : SUPREME COURT   MEDIAONE   BAN   DEMOCRACY  

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