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Uttarakhand HC: Reinstate Rajiv Bhartari as Principal Chief Conservator of Forest - (04 Apr 2023)

SERVICE

Uttarakhand High Court has directed government to allow senior IFS officer Rajiv Bhartari to take over as the Principal Chief Conservator of Forest/ Head of Forest Force (PCCF/HoFF) who was allegedly transferred merely on the basis of a note prepared by the Minister of Forest.

Tags : UTTARAKHAND HIGH COURT   REINSTATE   RAJIV BHARTARI  

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